Asha Ram Verma And 4 Ors. vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 7295 ALL

Citation : 2016 Latest Caselaw 7295 ALL
Judgement Date : 29 November, 2016

Allahabad High Court

Asha Ram Verma And 4 Ors. vs State Of U.P. And 2 Ors. on 29 November, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 46397 of 2016
 

 
Petitioner :- Asha Ram Verma And 4 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Sunil Kumar Srivastava,Padmaker Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the respondent prays for and is allowed one month further time to file counter affidavit.

Interim order, if in operation, will continue till the next date of listing.

List thereafter.

Order Date :- 29.11.2016

Ashish Tripathi

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