Vinod And 6 Others vs State Of U.P.And Another
2016 Latest Caselaw 7269 ALL

Citation : 2016 Latest Caselaw 7269 ALL
Judgement Date : 28 November, 2016

Allahabad High Court

Vinod And 6 Others vs State Of U.P.And Another on 28 November, 2016

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- APPLICATION U/S 482 No. - 32758 of 2016
 

 
Applicant :- Vinod And 6 Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Sanjay Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Mukhtar Ahmad,J.

List on 6.12.2016 as an unlisted case.

Order Date :- 28.11.2016

Ashish Nayan

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