Yogendra Pratap And 19 Others vs State Of U.P. And Another
2016 Latest Caselaw 7260 ALL

Citation : 2016 Latest Caselaw 7260 ALL
Judgement Date : 28 November, 2016

Allahabad High Court

Yogendra Pratap And 19 Others vs State Of U.P. And Another on 28 November, 2016

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- APPLICATION U/S 482 No. - 30836 of 2016
 

 
Applicant :- Yogendra Pratap And 19 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Raj Kumar Kesari
 
Counsel for Opposite Party :- G.A.,Ashish Kumar Gupta
 

 
Hon'ble Mukhtar Ahmad,J.

List on 6.12.2016 as an unlisted case.

Order Date :- 28.11.2016

Ashish Nayan

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