Smt. Mithilesh And Another vs State Of U.P. And 3 Others
2016 Latest Caselaw 7224 ALL

Citation : 2016 Latest Caselaw 7224 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

Smt. Mithilesh And Another vs State Of U.P. And 3 Others on 25 November, 2016

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 55813 of 2016
 

 
Petitioner :- Smt. Mithilesh And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajesh Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble B. Amit Sthalekar,J.

Heard Shri Rajesh Yadav, learned counsel for the petitioners and Shri Ghanshyam Yadav, learned standing counsel for the respondents.

Petitioners are seeking a direction to the respondent No.2-District Magistrate, Tehsil Naziabad, District-Bijnor to comply with the order dated 31.07.2003 passed by the Commissioner, Moradabad Division, Moradabad and mutate the names of the petitioners in the revenue records.

Learned standing counsel may obtain instructions in the matter.

Put up as fresh on 07.12.2016.

Order Date :- 25.11.2016

Ashish Nayan

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