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Awadh Kishor Verma vs State Of U.P. And 4 Others
2016 Latest Caselaw 7208 ALL

Citation : 2016 Latest Caselaw 7208 ALL
Judgement Date : 24 November, 2016

Allahabad High Court
Awadh Kishor Verma vs State Of U.P. And 4 Others on 24 November, 2016
Bench: Ramesh Sinha, Rekha Dixit



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 17385 of 2016
 
Petitioner :- Awadh Kishor Verma
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- K.K. Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

On the request of Sri K.K. Tripathi, learned counsel for the petitioner, list this matter after two weeks. 

( Mrs. Reksh Dixit,J)  (Ramesh Sinha,J)

Order Date :- 24.11.2016

G.S

 

 

 
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