Abha Singh vs State Of U.P. And 7 Others
2016 Latest Caselaw 7206 ALL

Citation : 2016 Latest Caselaw 7206 ALL
Judgement Date : 24 November, 2016

Allahabad High Court

Abha Singh vs State Of U.P. And 7 Others on 24 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11695 of 2016
 

 
Petitioner :- Abha Singh
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Gaurav Singh
 
Counsel for Respondent :- G.A.,Ajeet Kumar Shukla
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Rejoinder affidavit as well as counter affidavit on behalf of respondents No.6,7 and 8 filed is taken on record.

Learned A.G.A states that the matter be adjourned today. Learned counsel for the petitioner has also requested to adjourn the case.

List this matter after three weeks.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 24.11.2016

G.S

Download the LatestLaws.com Mobile App