Shiv Narayan Tripathi vs State Of U.P. And 12 Others
2016 Latest Caselaw 7183 ALL

Citation : 2016 Latest Caselaw 7183 ALL
Judgement Date : 23 November, 2016

Allahabad High Court

Shiv Narayan Tripathi vs State Of U.P. And 12 Others on 23 November, 2016

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 42754 of 2016
 

 
Petitioner :- Shiv Narayan Tripathi
 
Respondent :- State Of U.P. And 12 Others
 
Counsel for Petitioner :- Anupam Kulshreshtha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble B. Amit Sthalekar,J.

It is informed that Shri Anupam Kulshreshtha, learned counsel for the petitioner is out of station.

As prayed, put up on 8.12.2016 in the additional cause list.

Order Date :- 23.11.2016

Ashish Nayan

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