Jasdeep Singh And Another vs State Of U.P.
2016 Latest Caselaw 7172 ALL

Citation : 2016 Latest Caselaw 7172 ALL
Judgement Date : 23 November, 2016

Allahabad High Court

Jasdeep Singh And Another vs State Of U.P. on 23 November, 2016

Bench: Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33853 of 2016
 

 
Applicant :- Jasdeep Singh And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Singh
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Harsh Kumar, J.

Counter affidavit filed today by the State, which is taken on record.

Learned counsel for the applicant may file rejoinder affidavit within two weeks.

List thereafter.

Order Date :- 23.11.2016

Vinod.

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