Sudha Rani Mishra And 4 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 7154 ALL

Citation : 2016 Latest Caselaw 7154 ALL
Judgement Date : 22 November, 2016

Allahabad High Court

Sudha Rani Mishra And 4 Others vs State Of U.P. And 3 Others on 22 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11836 of 2016
 
Petitioner :- Sudha Rani Mishra And 4 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sikandar Raza
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri Sikandar Raza, learned counsel for petitioners, Sri Imran Syed, learned A.G.A for the State are present.

List this matter after three weeks along with the report of the mediation centre.

Till the next date of listing, interim order, if any, shall continue.

(Mrs.Rekha Dixit,J) (Ramesh Sinha,J)

Dt.22.11.2016.

G.S

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