Mahendra Singh vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 7127 ALL

Citation : 2016 Latest Caselaw 7127 ALL
Judgement Date : 19 November, 2016

Allahabad High Court

Mahendra Singh vs State Of U.P. And 4 Ors. on 19 November, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 33000 of 2016
 

 
Petitioner :- Mahendra Singh
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- D.M.Tripathi,Manjeet Kumar
 
Counsel for Respondent :- C.S.C.,Chandra Pal Singh,Pulkit,Umesh Vats
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 19.11.2016

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