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C/M Arya Samaj And Another vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 7104 ALL

Citation : 2016 Latest Caselaw 7104 ALL
Judgement Date : 18 November, 2016

Allahabad High Court

C/M Arya Samaj And Another vs State Of U.P. And 4 Ors. on 18 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 29504 of 2016
 

 
Petitioner :- C/M Arya Samaj And Another
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Vivek Mishra,Avanish Mishra
 
Counsel for Respondent :- C.S.C.,Arvind Kumar Srivastava
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned counsel for the petitioner prays for, and is granted 10 days' time to file rejoinder affidavit.

Put up in the additional cause list on 02.12.2016.

Interim order, if any, is extended till the next date of listing.

Learned counsel for the petitioner shall inform in writing about the order passed today to the learned counsel appearing for the respondent.

Order Date :- 18.11.2016

Ashish Nayan

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C/M Arya Samaj And Another vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 7104 ALL

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C/M Arya Samaj And Another vs State Of U.P. And 4 Ors.2016 Latest Caselaw 7104 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

C/M Arya Samaj And Another vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 7104 ALL