Neetu Yadav vs Dr. A.P.J. Abdul Kalam Technical ...
2016 Latest Caselaw 7077 ALL

Citation : 2016 Latest Caselaw 7077 ALL
Judgement Date : 17 November, 2016

Allahabad High Court

Neetu Yadav vs Dr. A.P.J. Abdul Kalam Technical ... on 17 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 53464 of 2016
 

 
Petitioner :- Neetu Yadav
 
Respondent :- Dr. A.P.J. Abdul Kalam Technical Univeristy And 2 Others
 
Counsel for Petitioner :- Rajesh Singh
 
Counsel for Respondent :- Neeraj Tiwari,Amrendra Nath Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed on behalf of respondent, put up as fresh once again on 23.11.2016 to comply with the order dated 09.11.2016.

Order Date :- 17.11.2016

Ashish Nayan

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