Nisha Devi vs Vice Chancellor And Another
2016 Latest Caselaw 7072 ALL

Citation : 2016 Latest Caselaw 7072 ALL
Judgement Date : 17 November, 2016

Allahabad High Court

Nisha Devi vs Vice Chancellor And Another on 17 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 53454 of 2016
 

 
Petitioner :- Nisha Devi
 
Respondent :- Vice Chancellor And Another
 
Counsel for Petitioner :- Rabindra Bahadur Singh
 
Counsel for Respondent :- Neeraj Tiwari
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed on behalf of respondent, put up as fresh once again on 23.11.2016 to comply with the order dated 9.11.2016.

Order Date :- 17.11.2016

Ashish Nayan

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