Brijesh And Another vs State Of U.P.
2016 Latest Caselaw 7067 ALL

Citation : 2016 Latest Caselaw 7067 ALL
Judgement Date : 17 November, 2016

Allahabad High Court

Brijesh And Another vs State Of U.P. on 17 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- APPLICATION U/S 482 No. - 27101 of 2016
 

 
Applicant :- Brijesh And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Afzal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed on behalf of learned counsel for the applicant, put up as fresh on 21.11.2016.

Order Date :- 17.11.2016

Ashish Nayan

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