Tejendra @ Teju vs State Of U.P.
2016 Latest Caselaw 7066 ALL

Citation : 2016 Latest Caselaw 7066 ALL
Judgement Date : 17 November, 2016

Allahabad High Court

Tejendra @ Teju vs State Of U.P. on 17 November, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37374 of 2016
 

 
Applicant :- Tejendra @ Teju
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vivek Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Crl. Misc. Correction Appln. No.352276 of 2016:

Heard on the application.

Judgment/Order dated 4.11.2016 will stand corrected as follows:

In the second paragraph of the order, "Case Crime No.229 of 2016" be read as "Case Crime No.299 of 2016".

This order shall form part of the order dated 4.11.2016.

Application stands disposed of.

Order Date :- 17.11.2016

T. Sinha

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