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Kanhaiya Lal Sharma vs Central Bureau Of Investigation ...
2016 Latest Caselaw 7059 ALL

Citation : 2016 Latest Caselaw 7059 ALL
Judgement Date : 16 November, 2016

Allahabad High Court
Kanhaiya Lal Sharma vs Central Bureau Of Investigation ... on 16 November, 2016
Bench: Karuna Nand Bajpayee



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 320 of 2016
 

 
Appellant :- Kanhaiya Lal Sharma
 
Respondent :- Central Bureau Of Investigation Thru' Its Director
 
Counsel for Appellant :- Ramesh Kumar Pandey
 
Counsel for Respondent :- Nazrul Islam Jafri,Gyan Prakash
 

 
Hon'ble Karuna Nand Bajpayee,J.

List revised.

None appeared on behalf of the appellants.

List after six weeks.

Order Date :- 16.11.2016

shailesh

 

 

 
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