Anuj Singh Raghuvanshi vs University Of Allahabad And 2 ...
2016 Latest Caselaw 7050 ALL

Citation : 2016 Latest Caselaw 7050 ALL
Judgement Date : 16 November, 2016

Allahabad High Court

Anuj Singh Raghuvanshi vs University Of Allahabad And 2 ... on 16 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 43434 of 2016
 

 
Petitioner :- Anuj Singh Raghuvanshi
 
Respondent :- University Of Allahabad And 2 Others
 
Counsel for Petitioner :- Piyush Kumar Singh,Surendra Pratap Singh
 
Counsel for Respondent :- Neeraj Tripathi
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed on behalf of respondents, put up in the additional cause list on 19.11.2016.

Order Date :- 16.11.2016

Ashish Nayan

Download the LatestLaws.com Mobile App