Gaurav Gulati vs State Of U.P. & Another
2016 Latest Caselaw 7040 ALL

Citation : 2016 Latest Caselaw 7040 ALL
Judgement Date : 15 November, 2016

Allahabad High Court

Gaurav Gulati vs State Of U.P. & Another on 15 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 294 of 2016
 

 
Applicant :- Gaurav Gulati
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Kunwar Tejandra Bahadur,Arvind Kumar Tripathi
 
Counsel for Opposite Party :- G.A.,K.K.Dwivedi,Shashi Dhar Pandey
 

 
Hon'ble Karuna Nand Bajpayee,J.

Supplementary affidavit filed today, is taken on record.

Counsel appearing for the other side is required to file proof about the names and number of counsel, who are currently representing the applicant/first informant in the court and are doing pairwi on his behalf. Counsel appearing for the other side is also required to furnish copies of the application/s, if any moved on behalf of the applicant with regard to providing him with some counsel.

List after three weeks.

Order Date :- 15.11.2016

shailesh

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