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Ravindra Narain Singh & Another vs State Of U.P. Thru Distt. Govt. ...
2016 Latest Caselaw 7013 ALL

Citation : 2016 Latest Caselaw 7013 ALL
Judgement Date : 11 November, 2016

Allahabad High Court
Ravindra Narain Singh & Another vs State Of U.P. Thru Distt. Govt. ... on 11 November, 2016
Bench: Mukhtar Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- CRIMINAL REVISION No. - 1002 of 2002
 

 
Revisionist :- Ravindra Narain Singh & Another
 
Opposite Party :- State Of U.P. Thru Distt. Govt. Counsel (Crminal) & Another
 
Counsel for Revisionist :- D.K. Singh,A.P. Sahi
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Mukhtar Ahmad, J.

Sri Jyoti Prakash Advocate, holding brief of Sri D.K. Singh, learned counsel for the revisionist, submits that the case is listed after the year 2002. He prays for providing some time to go through the records. The prayer is allowed.

List this case on 15th December, 2016.

Order Date :- 11.11.2016

Vinod.

 

 

 
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