Shamsher vs State Of U.P. & Others
2016 Latest Caselaw 7012 ALL

Citation : 2016 Latest Caselaw 7012 ALL
Judgement Date : 11 November, 2016

Allahabad High Court

Shamsher vs State Of U.P. & Others on 11 November, 2016

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- CRIMINAL REVISION No. - 932 of 2001
 

 
Revisionist :- Shamsher
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- K.N. Raha
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Mukhtar Ahmad, J.

The case is taken up in the revised list. None is present to press this revision on behalf of the revisionist.

For deciding the revision and perusal of the records, it seems to be necessary, lower court record be summoned.

Summon the lower court record.

List on 15th December, 2016, after receipt of lower court record.

Order Date :- 11.11.2016

Vinod.

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