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The Commissioner Of Wealth Tax vs Late Sir Padampat Singhania
2016 Latest Caselaw 6993 ALL

Citation : 2016 Latest Caselaw 6993 ALL
Judgement Date : 10 November, 2016

Allahabad High Court
The Commissioner Of Wealth Tax vs Late Sir Padampat Singhania on 10 November, 2016
Bench: Sudhir Agarwal, Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WEALTH TAX APPEAL No. - 206 of 2012
 

 
Appellant :- The Commissioner Of Wealth Tax
 
Respondent :- Late Sir Padampat Singhania, through L/H Dr.G.H.Singhania 
 
Counsel for Appellant :- A.N. Mahajan (S.C.),B.Agrawal
 
Counsel for Respondent :- R.S.Agrawal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.  Allowed.

2. For details, see order of date passed in Wealth Tax Appeal No.68 of 2007. (Commissioner of Income Tax (C) Kanpur versus Late Shri Padampat Singhania through L/H Dr.G.H.Singhania.)

Order Date :- 10.11.2016

IB

 

 

 
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