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Ganga Singh vs Sonpal Sharma
2016 Latest Caselaw 6976 ALL

Citation : 2016 Latest Caselaw 6976 ALL
Judgement Date : 10 November, 2016

Allahabad High Court
Ganga Singh vs Sonpal Sharma on 10 November, 2016
Bench: Raghvendra Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 809 of 2015
 

 
Appellant :- Ganga Singh
 
Respondent :- Sonpal Sharma
 
Counsel for Appellant :- Yogendra Kumar Srivastava,Smt. Anita Srivastava
 
Counsel for Respondent :- V.B. Shukla,Prem Shankar
 
Hon'ble Raghvendra Kumar, J.

None is present to press this appeal on behalf of appellant.

List after four weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 10.11.2016

Vinod.

 

 

 
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