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Ramakant Raizada vs Laxman Das
2016 Latest Caselaw 6973 ALL

Citation : 2016 Latest Caselaw 6973 ALL
Judgement Date : 10 November, 2016

Allahabad High Court
Ramakant Raizada vs Laxman Das on 10 November, 2016
Bench: Raghvendra Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 323 of 2010
 

 
Revisionist :- Ramakant Raizada
 
Opposite Party :- Laxman Das
 
Counsel for Revisionist :- Nirvikar Gupta,Aishwarya Pratap Singh,Dinesh K.Singh
 
Counsel for Opposite Party :- Chandra Shekhar Singh,Rajeev Misra
 
Hon'ble Raghvendra Kumar, J.

On the request of learned counsel for the parties, the case is passed over for the day.

List in the week commencing 03rd December, 2016, for argument.

One the next date of listing the parties should not seek adjournment.

Interim order, if any, is extended till the next date of listing.

Order Date :- 10.11.2016

Vinod.

 

 

 

 
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