C/M Dr. Lohia U.M. Vidyalaya ... vs State Of U.P. And 2 Others
2016 Latest Caselaw 6853 ALL

Citation : 2016 Latest Caselaw 6853 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

C/M Dr. Lohia U.M. Vidyalaya ... vs State Of U.P. And 2 Others on 7 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 36402 of 2016
 

 
Petitioner :- C/M Dr. Lohia U.M. Vidyalaya Bairiya And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Hritudhwaj Pratap Sahi,Vijay Kumar Singh
 
Counsel for Respondent :- C.S.C.,Santosh Kumar Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed on behalf of learned counsel for the petitioner, put up in the additional cause list on 10.11.2016.

Order Date :- 7.11.2016

Ashish Nayan

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