Divyanshu vs State Of U.P. And Another
2016 Latest Caselaw 6850 ALL

Citation : 2016 Latest Caselaw 6850 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Divyanshu vs State Of U.P. And Another on 7 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- APPLICATION U/S 482 No. - 27044 of 2016
 

 
Applicant :- Divyanshu
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Chandra Prakash Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned counsel for the applicant prays for and is granted a week's time to file supplementary affidavit in support of the application.

List on 18.11.2016 before appropriate Court.

Order Date :- 7.11.2016

Ashish Nayan

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