Rakesh Kumar Gupta vs State Of U.P. & Another
2016 Latest Caselaw 6848 ALL

Citation : 2016 Latest Caselaw 6848 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Rakesh Kumar Gupta vs State Of U.P. & Another on 7 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL REVISION No. - 2690 of 2016
 

 
Revisionist :- Rakesh Kumar Gupta
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Ranjit Saxena
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ashwani Kumar Mishra,J.

On the prayer made by Shri Ranjit Saxena, learned counsel for the revisionist, put up tomorrow i.e. on 8.11.2016, as fresh.

Order Date :- 7.11.2016

Ashish Nayan

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