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Kunwar Virendra Pratap vs State Of U.P.
2016 Latest Caselaw 6801 ALL

Citation : 2016 Latest Caselaw 6801 ALL
Judgement Date : 4 November, 2016

Allahabad High Court
Kunwar Virendra Pratap vs State Of U.P. on 4 November, 2016
Bench: Karuna Nand Bajpayee



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2557 of 2007
 

 
Appellant :- Kunwar Virendra Pratap
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Siddharth Shukla,P.C. Srivastava,Pradeep Kumar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Karuna Nand Bajpayee,J.

There is illness slip of Sri Pradeep Kumar, learned counsel for the appellant.

List after six weeks.

Learned AGA is also directed to call for a report with regard to the death of the appellant and inform the Court by the next date, as the record reveals to the same effect.

Order Date :- 4.11.2016

shailesh

 

 

 
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