Sanjay Dubey @ Rajesh Dubey vs Central Bureau Of Investigation ...
2016 Latest Caselaw 6789 ALL

Citation : 2016 Latest Caselaw 6789 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

Sanjay Dubey @ Rajesh Dubey vs Central Bureau Of Investigation ... on 4 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2763 of 2016
 

 
Appellant :- Sanjay Dubey @ Rajesh Dubey
 
Respondent :- Central Bureau Of Investigation Anti Corruption Bureau
 
Counsel for Appellant :- Apurva Hajela
 
Counsel for Respondent :- Gyan Prakash
 

 
Hon'ble Karuna Nand Bajpayee,J.

Sri Satish Trivedi, learned Senior Advocate assisted by Sri Apurva Hajela, learned counsel for the appellant appeared on behalf of the appellant. Learned AGA is present for the State.

Learned counsel for the appellant seeks further time to file supplementary rejoinder affidavit.

List after two weeks along with the connected matters.

Order Date :- 4.11.2016

shailesh

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