Navin Kumar Bharadwaj vs Cbi
2016 Latest Caselaw 6788 ALL

Citation : 2016 Latest Caselaw 6788 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

Navin Kumar Bharadwaj vs Cbi on 4 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 212 of 2016
 

 
Appellant :- Navin Kumar Bharadwaj
 
Respondent :- Cbi
 
Counsel for Appellant :- Akash Khare,Hari Om
 
Counsel for Respondent :- Nazrul Islam Jafri,Amit Mishra (Cbi),Gyan Prakash (Cbi)
 

 
Hon'ble Karuna Nand Bajpayee,J.

Sri Hari Om, learned counsel for the appellant is present.

Adjournment has been sought on behalf of the counsel for CBI.

List after four weeks along with the connected matters.

Order Date :- 4.11.2016

shailesh

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