Kamlesh (Minor) vs State Of U.P. And Another
2016 Latest Caselaw 6762 ALL

Citation : 2016 Latest Caselaw 6762 ALL
Judgement Date : 3 November, 2016

Allahabad High Court

Kamlesh (Minor) vs State Of U.P. And Another on 3 November, 2016

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 33261 of 2016
 

 
Applicant :- Kamlesh (Minor)
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ashutosh Upadhyay
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Yashwant Varma, J.

On the request of the learned counsel for the applicant, include in the list of fresh cases of the appropriate Court on 21st November, 2016.

Order Date :- 03.11.2016

Vinod.

Download the LatestLaws.com Mobile App