Shivram vs Smt. Pinki And 2 Others
2016 Latest Caselaw 6742 ALL

Citation : 2016 Latest Caselaw 6742 ALL
Judgement Date : 2 November, 2016

Allahabad High Court

Shivram vs Smt. Pinki And 2 Others on 2 November, 2016

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL REVISION No. - 2760 of 2016
 

 
Revisionist :- Shivram
 
Opposite Party :- Smt. Pinki And 2 Others
 
Counsel for Revisionist :- Ravikant Shukla,Neeraj Kumar Sharma,Rajiv Lochan Shukla
 
Counsel for Opposite Party :- A.G.A.
 
Hon'ble Yashwant Varma, J.

As prayed, put up on 10.11.2016, in the additional cause list.

Order Date :- 02.11.2016

Vinod.

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