Tarachandra And 2 Others vs State Of U.P. And Anothr.
2016 Latest Caselaw 6737 ALL

Citation : 2016 Latest Caselaw 6737 ALL
Judgement Date : 2 November, 2016

Allahabad High Court

Tarachandra And 2 Others vs State Of U.P. And Anothr. on 2 November, 2016

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 31856 of 2016
 

 
Applicant :- Tarachandra And 2 Others
 
Opposite Party :- State Of U.P. And Anothr.
 
Counsel for Applicant :- Vikas Rana
 
Counsel for Opposite Party :- G.A.,Bharat Singh
 

 
Hon'ble Yashwant Varma, J.

As prayed, put up on 08.11.2016 in the additional cause list.

Order Date :- 2.11.2016

Vinod.

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