Anil Kumar Pandey And Two Others vs State Of U.P. Thru' Principal ...
2016 Latest Caselaw 3343 ALL

Citation : 2016 Latest Caselaw 3343 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Anil Kumar Pandey And Two Others vs State Of U.P. Thru' Principal ... on 31 May, 2016

Bench: Sudhir Agarwal, Prabhat Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 30514 of 2003
 

 
Petitioner :- Anil Kumar Pandey And Two Others
 
Respondent :- State Of U.P. Thru' Principal Secy. (Appointment) Lkw. &Ors.
 
Counsel for Petitioner :- S.D. Kautilya
 
Counsel for Respondent :- C.S.C.,Sudhir Kr. Chandraul
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

1. Passed over for the day on account of illness of Sri S.D. Kautilya, learned counsel for petitioners.

2. List in the next cause list.

Order Date :- 31.5.2016

Pravin

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