Citation : 2016 Latest Caselaw 3226 ALL
Judgement Date : 30 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 243 of 2016 Appellant :- Jhunni And 2 Ors. Respondent :- Chhotey (Deceased) And 5 Ors. Counsel for Appellant :- Ramesh Kumar Saxena Counsel for Respondent :- Preetpal Singh,A.K. Singh,Ajay Kumar Srivastava,N.K. Singh,Preetpal Singh Rathore Hon'ble Pramod Kumar Srivastava,J.
As prayed, list this case in the 2nd week of July, 2016.
Order Date :- 30.5.2016
Sanjeev
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!