Seraj Ahamad vs State Of U.P. And 2 Others
2016 Latest Caselaw 3205 ALL

Citation : 2016 Latest Caselaw 3205 ALL
Judgement Date : 30 May, 2016

Allahabad High Court

Seraj Ahamad vs State Of U.P. And 2 Others on 30 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 26175 of 2016
 

 
Petitioner :- Seraj Ahamad
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Suvarna Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case as supplementary fresh on 25.07.2016.

Order Date :- 30.5.2016

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