Murari Lal vs State Of U.P. And 6 Others
2016 Latest Caselaw 3180 ALL

Citation : 2016 Latest Caselaw 3180 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Murari Lal vs State Of U.P. And 6 Others on 27 May, 2016

Bench: Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 25701 of 2016
 

 
Petitioner :- Murari Lal
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Tariq Naiyer,Zafar M. Naiyer
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Kumar Birla,J.

Learned Standing Counsel prays for and is granted six weeks' time to file counter affidavit. Petitioner shall have three weeks thereafter to file rejoinder affidavit.

List immediately, thereafter, before appropriate Bench.

Order Date :- 27.5.2016

G.S

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