Citation : 2016 Latest Caselaw 3171 ALL
Judgement Date : 27 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - B No. - 12678 of 2007 Petitioner :- Indrabhan Singh & Another Respondent :- Dy. Director Of Consolidation, Mirzapur & Others Counsel for Petitioner :- S.P. Singh Counsel for Respondent :- C.S.C.,Anuj Kumar Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri S.P. Singh, learned counsel for petitioners.
Order Date :- 27.5.2016
Pravin
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