Citation : 2016 Latest Caselaw 3164 ALL
Judgement Date : 27 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL MISC. WRIT PETITION No. - 2615 of 2004 Petitioner :- Narendra Respondent :- State Of U.P. & Others Counsel for Petitioner :- R.B. Sahai,Amrish Sahai Counsel for Respondent :- Govt. Advocate,Amit Daga Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri R.B. Sahai, learned counsel for petitioner.
Order Date :- 27.5.2016
Pravin
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