Lal Chand And Others vs State Of U.P. And Others
2016 Latest Caselaw 3134 ALL

Citation : 2016 Latest Caselaw 3134 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Lal Chand And Others vs State Of U.P. And Others on 27 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6268 of 2006
 

 
Petitioner :- Lal Chand And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Avadhesh Singh
 
Counsel for Respondent :- Govt. Advocate,S.S. Rathore,Vinay Kumar Singh
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, passed over for the day.

Order Date :- 27.5.2016

Pravin

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