Suraj Singh vs State Of U.P.
2016 Latest Caselaw 2995 ALL

Citation : 2016 Latest Caselaw 2995 ALL
Judgement Date : 25 May, 2016

Allahabad High Court

Suraj Singh vs State Of U.P. on 25 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14311 of 2016
 

 
Applicant :- Suraj Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amit Kumar Singh,Rajiv Lochan Shukla
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Case called out. No one is present from the side of the applicant to press this application.

List in the next cause list before appropriate Bench after summer vacation.

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 25.5.2016

G.S

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