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Narottam @ Nutan Lal vs Collector/District Magistrate & ...
2016 Latest Caselaw 2932 ALL

Citation : 2016 Latest Caselaw 2932 ALL
Judgement Date : 23 May, 2016

Allahabad High Court
Narottam @ Nutan Lal vs Collector/District Magistrate & ... on 23 May, 2016
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 43347 of 1999
 

 
Petitioner :- Narottam @ Nutan Lal
 
Respondent :- Collector/District Magistrate & Another
 
Counsel for Petitioner :- Ajit Kumar
 
Counsel for Respondent :- C.S.C.,Ashish Gopal,J. Sahai,Manish Kumar Nigam,V.Tewari
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up tomorrow.

Order Date :- 23.5.2016

Pravin

 

 

 
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