Ram Pravesh Yadav @ Sonu vs State Of U.P.
2016 Latest Caselaw 2863 ALL

Citation : 2016 Latest Caselaw 2863 ALL
Judgement Date : 20 May, 2016

Allahabad High Court

Ram Pravesh Yadav @ Sonu vs State Of U.P. on 20 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42986 of 2015
 

 
Applicant :- Ram Pravesh Yadav @ Sonu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gaurav Kakkar,Arimardan Yadav,P.K.Sahni
 
Counsel for Opposite Party :- G.A.,J.N.Singh,Jadu Nandan Yadav,R.K.Sahi
 
Hon'ble Abhai Kumar, J.

Counter affidavit filed today on behalf of State, is taken on record.

On the request of learned counsel for the applicant, the case is passed over for the day.

List in the next cause list.

Order Date :- 20.05.2016.

Vinod.

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