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Prabhu vs Lalchand And 10 Others
2016 Latest Caselaw 2840 ALL

Citation : 2016 Latest Caselaw 2840 ALL
Judgement Date : 20 May, 2016

Allahabad High Court
Prabhu vs Lalchand And 10 Others on 20 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 378 of 2016
 

 
Appellant :- Prabhu
 
Respondent :- Lalchand And 10 Others
 
Counsel for Appellant :- Prakash Sharma
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case as fresh on 23rd August, 2016.

Order Date :- 20.5.2016

Sanjeev

 

 

 
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