Rishi Pal vs State Of U.P.
2016 Latest Caselaw 2806 ALL

Citation : 2016 Latest Caselaw 2806 ALL
Judgement Date : 19 May, 2016

Allahabad High Court

Rishi Pal vs State Of U.P. on 19 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10732 of 2016
 

 
Applicant :- Rishi Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gaurav Kakkar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up tomorrow i.e. 20.05.2016.

Order Date :- 19.5.2016

Sanjeev

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