Kuldeep Kumar Sahu vs Om Prakash Sahu
2016 Latest Caselaw 2555 ALL

Citation : 2016 Latest Caselaw 2555 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Kuldeep Kumar Sahu vs Om Prakash Sahu on 13 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 493 of 2016
 

 
Appellant :- Kuldeep Kumar Sahu
 
Respondent :- Om Prakash Sahu
 
Counsel for Appellant :- Madhav Jain
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

List this case in the 1st week of August, 2016 for hearing on the point of admission of second appeal

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it and the appellant shall not get advantage of the pendency of this non admitted appeal.

Order Date :- 13.5.2016

Sanjeev

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