Ram Awadh Rai And Another vs Shyamker And 25 Ors.
2016 Latest Caselaw 2551 ALL

Citation : 2016 Latest Caselaw 2551 ALL
Judgement Date : 13 May, 2016

Allahabad High Court

Ram Awadh Rai And Another vs Shyamker And 25 Ors. on 13 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 150 of 2016
 

 
Appellant :- Ram Awadh Rai And Another
 
Respondent :- Shyamker And 25 Ors.
 
Counsel for Appellant :- Kamal Kumar Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

Issue notice on delay condonation application. Steps within 15 days by both ways.

List after service of notice.

It is made clear that neither this appeal has been admitted nor any interim order/stay order has been passed in it.

Order Date :- 13.5.2016

Sanjeev

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