Ajay Keserwani & Others vs The Allahabad Development ...
2016 Latest Caselaw 2526 ALL

Citation : 2016 Latest Caselaw 2526 ALL
Judgement Date : 12 May, 2016

Allahabad High Court

Ajay Keserwani & Others vs The Allahabad Development ... on 12 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 27385 of 2003
 

 
Petitioner :- Ajay Keserwani & Others
 
Respondent :- The Allahabad Development Authority & Others
 
Counsel for Petitioner :- 
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Issue notice to the petitioners to engage another counsel.

List thereafter.

Order Date :- 12.5.2016

Pravin

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