Thursday, 30, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ajay Keserwani & Others vs The Allahabad Development ...
2016 Latest Caselaw 2510 ALL

Citation : 2016 Latest Caselaw 2510 ALL
Judgement Date : 11 May, 2016

Allahabad High Court
Ajay Keserwani & Others vs The Allahabad Development ... on 11 May, 2016
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 27385 of 2003
 
Petitioner :- Ajay Keserwani & Others
 
Respondent :- The Allahabad Development Authority & Others
 
Counsel for Petitioner :- R.S. Maurya
 
Counsel for Respondent :- A.K. Misra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Issue notice to the petitioners to engage another counsel.

List thereafter.

Order Date :- 11.5.2016

Pravin

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter