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Tirkha Singh vs Chandrapal Singh
2016 Latest Caselaw 2449 ALL

Citation : 2016 Latest Caselaw 2449 ALL
Judgement Date : 10 May, 2016

Allahabad High Court
Tirkha Singh vs Chandrapal Singh on 10 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 219 of 2016
 

 
Appellant :- Tirkha Singh
 
Respondent :- Chandrapal Singh
 
Counsel for Appellant :- Kuldeep Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

List this case on 29th July, 2016 for hearing on the point of admission of second appeal.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 10.5.2016

Sanjeev

 

 

 
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