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Zahoor Ahmad vs Sher Ali
2016 Latest Caselaw 2437 ALL

Citation : 2016 Latest Caselaw 2437 ALL
Judgement Date : 10 May, 2016

Allahabad High Court
Zahoor Ahmad vs Sher Ali on 10 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 71 of 2011
 

 
Revisionist :- Zahoor Ahmad
 
Opposite Party :- Sher Ali
 
Counsel for Revisionist :- K.M. Garg
 
Counsel for Opposite Party :- Amit,Prashant K.Lal,Rajiv Gupta
 

 
Hon'ble Pramod Kumar Srivastava,J. 

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 10.5.2016

Sanjeev

 

 

 
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